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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(a) in The Tamil Nadu Betting Tax Rules, 1935

(a)"the Act" means the [Tamil Nadu] [Substituted by G.O. Ms. No. 1138, Revenue, dated 15.4.1970.] Betting Tax Act, 1935 (Tamil Nadu Act XX of 1935);