(1)The owner, agent and manager of a mine shall provide for the safety, health, welfare, environment and proper discipline of persons employed in the mine.(2)Except in a case of emergency, no person who is not an official or a competent person shall give, otherwise than through the manager, instructions to a person employed in a mine, who is responsible to the manager.Chapter-IVDuties and Responsibilities of Management, Contractors, Manufacturers, Competent Persons and Workmen
