Section 29 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014
29. Duties of Renewable Energy based Generating Plants.
- 1. The Generating Plant shall:a. Submit the technical details regarding its Generating Stations to the Appropriate Commission and the Authority;b. Submit the information to the Commission in respect to generation, demand met, capacity availability, plant load factor, auxiliary consumption, specific heat rate and specific oil consumption and other information as specified under Annexure 2 and Annexure 3 of these Regulations;c. Co-ordinate with SLDC and/or State Transmission Utility for scheduling and dispatch of electricity.
