Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 4 in Haryana Co-operative Societies Rules, 1989

4. Restriction on registration.

- Sections 5 and 131 (2) (ii) - No society other than a society, of which a member is a cooperative society, shall be registered unless it consists of indivduals belonging to not less than five families.