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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Goa - Subsection

Section 31(d) in The Goa Rehabilitation Board Act, 2006

(d)the Board may frame a rehabilitation scheme for the construction, maintenance and management of such number of dwelling houses and shops as may be required or for providing such number of open plots with roads, streets and open spaces as may be necessary.