Section 354 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964
354. Failure to undergo Obligatory Training.
- Officers who fail to report for their obligatory initial training or for their obligatory biennial training without obtaining the necessary exemption will render themselves liable to punishment under section 73 of the Act. Without prejudice to such disciplinary action, they may be :-(a)transferred to the Special List; or(b)discharged from the Reserves.
