Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Madhya Pradesh - Subsection Section 45(1) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974 (1)A licensee may apply in Form No. 20 for renewal of the licence within thirty days before the date of expiry of the licence.
