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Bombay High Court

Prajay S/O. Vijay Telgote And Others vs State Of Maharashtra Thr. Police ... on 6 August, 2019

Author: Pushpa V. Ganediwala

Bench: P.N. Deshmukh, Pushpa V. Ganediwala

0608apl503.19                                                                                1

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         NAGPUR BENCH, NAGPUR.
         CRIMINAL APPLICATION (APL) NO. 503 OF 2019
(Prajay s/o Vijay Telgote & Ors. vs. The State of Maharashtra thr. PSO, Murtizapur, District -
                                        Akola & Anr.)
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions           Court's or Judge's orders.
and Registrar's Orders.


                                Ms. T. Udeshi, APP for non-applicant No. 1.
                                                        .....
                                            CORAM : P.N. DESHMUKH &
                                                    PUSHPA V. GANEDIWALA, JJ.

AUGUST 06, 2019.

None for the applicant. The affidavit-in-reply of non-applicant No. 1 - State is taken on record.

Await service to non-applicant No. 2. S.O. to 20.08.2019.

                                         JUDGE                             JUDGE
                                *GS.




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