Bombay High Court
Prajay S/O. Vijay Telgote And Others vs State Of Maharashtra Thr. Police ... on 6 August, 2019
Author: Pushpa V. Ganediwala
Bench: P.N. Deshmukh, Pushpa V. Ganediwala
0608apl503.19 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION (APL) NO. 503 OF 2019
(Prajay s/o Vijay Telgote & Ors. vs. The State of Maharashtra thr. PSO, Murtizapur, District -
Akola & Anr.)
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Ms. T. Udeshi, APP for non-applicant No. 1.
.....
CORAM : P.N. DESHMUKH &
PUSHPA V. GANEDIWALA, JJ.
AUGUST 06, 2019.
None for the applicant. The affidavit-in-reply of non-applicant No. 1 - State is taken on record.
Await service to non-applicant No. 2. S.O. to 20.08.2019.
JUDGE JUDGE
*GS.
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