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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in Sardar Patel University Act, 1955

(2)The Vice-Chancellor shall have power to convene meetings of [the Senate, the Syndicate and the Academic Council] [These words were substituted for the words 'the Senate and the Syndicate', by Gujarat 8 of 1966, section 7(2).]. He may delegate this power to any other officer of the University.