(2)Not less than one third of the total number of offices of Chairman of Panchayat Samiti, including the number of seats reserved for the Scheduled Castes and the Scheduled Tribes, shall be reserved for woman in such manner as may be prescribed :Provided that the number of offices reserved under this Section shall be allotted by rotation of a Panchayat Samitis in such manner as may be prescribed within the State.
