Delhi High Court - Orders
Suresh Sharma vs Arun Kumar Sinha Chairman Ntro Ors on 10 March, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1624/2023 and CM APPL.16054/2024
SURESH SHARMA .....Petitioner
Through: Mr. Praveen Kaushik, Adv. (through
v/c)
versus
ARUN KUMAR SINHA CHAIRMAN NTRO ORS.....Respondents
Through: Mr. Vikram Jetly, CGSC and Ms.
Shreya Jetly, Adv.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 10.03.2026 At request of the petitioner, re-notify on 27.08.2026.
SACHIN DATTA, J MARCH 10, 2026/cl This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/03/2026 at 20:47:55