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Delhi High Court - Orders

Suresh Sharma vs Arun Kumar Sinha Chairman Ntro Ors on 10 March, 2026

Author: Sachin Datta

Bench: Sachin Datta

                          $~19
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CONT.CAS(C) 1624/2023 and CM APPL.16054/2024
                                    SURESH SHARMA                            .....Petitioner
                                                  Through: Mr. Praveen Kaushik, Adv. (through
                                                              v/c)
                                                  versus

                                    ARUN KUMAR SINHA CHAIRMAN NTRO ORS.....Respondents
                                                Through: Mr. Vikram Jetly, CGSC and Ms.
                                                         Shreya Jetly, Adv.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                 ORDER

% 10.03.2026 At request of the petitioner, re-notify on 27.08.2026.

SACHIN DATTA, J MARCH 10, 2026/cl This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/03/2026 at 20:47:55