Madras High Court
The South India Assemblies Of God vs The Assistant Survey And Settlement ... on 3 July, 2024
Author: J.Sathya Narayana Prasad
Bench: J.Sathya Narayana Prasad
W.P.No.6114 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 03.07.2024
CORAM :
THE HONOURABLE MR.JUSTICE J.SATHYA NARAYANA PRASAD
W.P.No.6114 of 2020
and
W.M.P.No.7184 of 2020
The South India Assemblies of God,
Represented by its Authorized Signatory
U.Bhaskaran,
Having its Office at
No.6, Anna Salai, Little Mount,
Chennai – 600 015. ... Petitioner
Vs.
1.The Assistant Survey and Settlement Officer,
Chepauk, Chennai – 600 005.
2.The Special Tahsildar,
Survey and Settlement Office,
Pallavaram, Chennai – 600 043.
3.The Commissioner,
Office of the Commissioner of Survey and
Settlement,
Chepauk, Chennai – 600 005.
4.V.Karl Marx ... Respondents
https://www.mhc.tn.gov.in/judis
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W.P.No.6114 of 2020
Prayer: Writ Petition filed under Article 226 of the Constitution of India, for
issuance of a Writ of Mandamus, to direct the first respondent to furnish the
documents as referred in Memo dated 02.01.2020 filed by the petitioner in the
Patta proceedings in Appeal No.E2/14196/2018 dated 19.11.2018 with regard to
S.No.107/10 situated at Zamin Pallavaram Village, Pallavaram Taluk,
Kancheepuram District.
For Petitioner : Mr.S.William
For Respondents :
For R1 to R3 : Mr.K.Suresh
Government Advocate
ORDER
The learned counsel for the petitioner seeks permission of this Court to withdraw this writ petition and he has also made an endorsement to that effect in the Court bundle.
2. In view of the above submission and also the endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn.
No costs. Connected Writ Miscellaneous Petition is closed.
03.07.2024 Index : Yes/No Internet : Yes/No Speaking Order/Non-Speaking Order Neutral Citation : Yes/No arb https://www.mhc.tn.gov.in/judis 2/4 W.P.No.6114 of 2020 To
1.The Assistant Survey and Settlement Officer, Chepauk, Chennai – 600 005.
2.The Special Tahsildar, Survey and Settlement Office, Pallavaram, Chennai – 600 043.
3.The Commissioner, Office of the Commissioner of Survey and Settlement, Chepauk, Chennai – 600 005.
J.SATHYA NARAYANA PRASAD, J.
https://www.mhc.tn.gov.in/judis 3/4 W.P.No.6114 of 2020 arb W.P.No.6114 of 2020 and W.M.P.No.7184 of 2020 03.07.2024 https://www.mhc.tn.gov.in/judis 4/4