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State of Andhra Pradesh - Section
Section 4 in Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs and Minorities in Works Contracts and Service Contracts given on nomination) Act, 2019
4. Earmarking.
- The 50 percent reservation to BCs, SCs, STs and Minorities in Works Contracts/Services Contracts given on nomination basis (Nomination Works) shall be apportioned as follows :| SI.No. | Category | Percentage of Reservation |
| 1. | BCs & Minorities | 29% |
| 2. | SC | 15% |
| 3. | ST | 6% |
| Total | 50% |