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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs and Minorities in Works Contracts and Service Contracts given on nomination) Act, 2019

4. Earmarking.

- The 50 percent reservation to BCs, SCs, STs and Minorities in Works Contracts/Services Contracts given on nomination basis (Nomination Works) shall be apportioned as follows :
SI.No. Category Percentage of Reservation
1. BCs & Minorities 29%
2. SC 15%
3. ST 6%
  Total 50%