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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Sports Authorities Act, 1988

5. Salaries and allowances and other conditions of service of Chairman and allowances of members.

(1)The Chairman of the Sports Authority shall be entitled to such salary and allowances and shall be subject to such conditions of service as may from time to time, be prescribed.
(2)The other members of the Sports Authority shall receive such allowances as may be prescribed.