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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(6) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(6)The Register shall contain information about the candidate's subject of examination, his transfer, Migration, success or failure at the examination and orders of expulsion and rustication, if any.