Section 2(1)(vi) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

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State of Andhra Pradesh - Subsection

Section 2(1)(vi) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(vi)"Physical Education Common Entrance Test" (hereinafter called PECET) means examination conducted for assigning ranks on merit to the candidates which will be the basis for entry into Physical Education Courses.

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State of Andhra Pradesh - Subsection

Section 2(1)(vi) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003