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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(1)(c) in The Jharkhand Area Autonomous Council Act, 1994

(c)Maximum 8 persons having experience of Public works, urban works, rural development on social welfare works and who are inhabitants of the area, shall be nominated by the State Government.