Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Chattisgarh - Subsection Section 15(3) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010 (3)The Service Charge/Tax/Sanitary Cess according to rates prescribed shall be payable in advance for the month not later than the 10th day.
