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Union of India - Section

Section 16 in All India Council for Technical Education (Grant of Approvals for the Technical Institutions) Regulations, 2020

16. Social Responsibility.

- As a part of discharging social responsibilities, all Technical Institutions approved by the Council are expected to conduct National Skill Qualification Framework (NSQF) complied Skill Development Courses to give training to a minimum of 120 students per year. These Programmes shall be conducted based on the needs of the local community where the Institution is located.