Section 33(1) in The Jharkhand State Agricultural University Act, 2000
(1)The Board of Management shall constitute a Finance Committee consisting of the following:-(i)Vice-Chancellor-Chairman.(ii)An Officer of the Finance Department of the State Government not below the rank of a Joint Secretary-Member.(iii)One Representative of the State Government in the Department of Agriculture not below the rank of a Joint Secretary-Member.(iv)A Dean or a Director by rotation as prescribed by the Statutes-Member.(v)One Chairman of a University Department by rotation as prescribed by Statutes-Member.(vi)One Nominee of the Board of Management who should be a nonofficial member of the Board-Member.(vii)Comptroller-Secretary.
