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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(3) in The Inland Waterways Authority Of India Rules, 1986

(3)Where the serving officer delivers or tenders the copy of the notice under sub-rule (2), he shall re quire the signature of the person to whom the copy is delivered or tendered to an acknowledgement of service endorsed on original.