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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(4) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(4)[ No market fee shall be levied on Paddy, Cotton, Timber, Firewood and Groundnut taken from one notified market area to another notified market area for the purpose of processing or sawing, as the case may be.] [Rule (4) to (6) substituted, Rule 97) added by Legislative Supplment Part II, dated 24.3.93.]