Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] NCT Delhi - Subsection Section 1(2) in Delhi Motor Vehicles Taxation Act, 1962 (2)It extends to the whole of the [National Capital Territory of Delhi] [Substituted vide The Delhi Motor Vehicles Taxation (Amendment) Act, 2004.].
