Patna High Court - Orders
Md. Ataur Rahman And Ors vs Babasaheb Bhimrao Ambedkar Bihar ... on 21 February, 2019
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.21551 of 2018
======================================================
Md. Ataur Rahman and Ors
... ... Petitioner/s
Versus
Babasaheb Bhimrao Ambedkar Bihar University and Ors
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Binod Kumar Singh
Ms. Vagisha Pragya Vacaknavi
Mr.Vagisha Pragya Vacaknavi
For the University : Mr. Nikhil Kumar Agarwal
======================================================
CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
5 21-02-2019The learned counsel for the petitioners is permitted to add the Hon'ble Chancellor of the University, State of Bihar, Patna as party respondent no. 8 to the present writ petition during the course of the day.
It is further directed that two copies of the present writ petition be handed over to the learned counsel appearing for the Hon'ble Chancellor i.e. Mr. Rajendra Giri.
List this case on 25.02.2019 under the heading "For Orders".
In the meantime, it is expected that the learned counsel for the Hon'ble Chancellor shall take full instructions in the matter in order to avoid any difficulties to in service Patna High Court CWJC No.21551 of 2018(5) dt.21-02-2019 2/2 candidates.
(Mohit Kumar Shah, J) ajay gupta/-
U