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Bombay High Court

Abc vs The State Of Maharashtra on 21 December, 2023

Author: R. G. Avachat

Bench: R. G. Avachat

                                             1                          953 wp.1662.23.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                           BENCH AT AURANGABAD.

                   953 CRIMINAL WRIT PETITION NO. 1662 OF 2023

                                      ABC
                                    VERSUS
                           THE STATE OF MAHARASHTRA
                                             ...
      Advocate for Petitioner : Mr. Amit S. Savale.
      APP for Respondent/State : Mr. V. K. Kotecha.
                                             ...


                                      CORAM : R. G. AVACHAT and
                                              SANJAY A. DESHMUKH, JJ.

DATE : 21st December, 2023. Per Court:

. The learned APP places on record re-postmortem examination report. He is directed to place on record Histopathological report by next date.

2 Stand over to 8th January, 2024. [ SANJAY A. DESHMUKH, J. ] [ R. G. AVACHAT, J. ] nga