Bombay High Court
Abc vs The State Of Maharashtra on 21 December, 2023
Author: R. G. Avachat
Bench: R. G. Avachat
1 953 wp.1662.23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD.
953 CRIMINAL WRIT PETITION NO. 1662 OF 2023
ABC
VERSUS
THE STATE OF MAHARASHTRA
...
Advocate for Petitioner : Mr. Amit S. Savale.
APP for Respondent/State : Mr. V. K. Kotecha.
...
CORAM : R. G. AVACHAT and
SANJAY A. DESHMUKH, JJ.
DATE : 21st December, 2023. Per Court:
. The learned APP places on record re-postmortem examination report. He is directed to place on record Histopathological report by next date.
2 Stand over to 8th January, 2024. [ SANJAY A. DESHMUKH, J. ] [ R. G. AVACHAT, J. ] nga