Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(23)] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(23)(c) in The Stamp Act, 1977 (1920 A. D.) (c)where by any debt or demand, or any part of a debt or demand, is acknowledged to have been satisfied or discharged, or