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[Cites 0, Cited by 0] [Section 161(2)] [Section 161] [Entire Act]

State of Sikkim - Subsection

Section 161(2)(a) in The Sikkim Police Act, 2008

(a)The District Superintendent of Police may authorize any Police officer to erect barriers and other necessary structures on public roads and streets, to check vehicles or occupants thereof for violation of any legal provisions by them.