Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The Weekly Holidays Act, 1942

1. Short title, extent and commencement.—

(1)This Act may be called the Weekly Holidays Act, 1942.
(2)It extends to the whole of India ***.
(3)It shall come into force in a State or in a specified area within a State only if the State Government by notification in the Official Gazette so directs.