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State of Odisha - Section

Section 43 in The Orissa Homoeopathic Regulations, 1972

43.

No Invigilator should leave the examination hall without the permission of the Presiding Officer and must reach half an hour before time on the first day and at least fifteen minutes before time on subsequent days. The Presiding Officer may cancel the appointment of any Invigilator who arrives in the hall after the examination has commenced.