Delhi High Court - Orders
Rajesh @ Gutka vs State Of Nct Of Delhi on 16 April, 2026
Author: Navin Chawla
Bench: Navin Chawla
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 370/2004
RAJESH @ GUTKA .....Appellant
Through: Mr.Rishi Malhotra, Sr Adv with
Ms.Ansuiya, Mr.Shivaansh
Maini, Advs.
versus
STATE OF NCT OF DELHI .....Respondent
Through: Mr.Aman Usman, APP with
Mr.Manvendra Yadav, Mr.Atiq
Ur Rehman, Advs.
SI Sandeep Yadav, PS-Vasant
Kunj (North).
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 16.04.2026 It is already 4.35 P.M. List on 30th April, 2026.
NAVIN CHAWLA, J RAVINDER DUDEJA, J APRIL 16, 2026/Arya This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/04/2026 at 21:27:13