Section 38 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958
38. Removal of live-stock to cattle-pound and appointment of Care-takers.
- Where arrangements for the custody of the property cannot be made under rule 36 the attaching officer shall-(a)if it is live-stock remove it to the nearest pound,(b)if it is other movable property, appoint one or more care- takers.
