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State of Assam - Section

Section 60 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

60.

All forest produce in transit may be stopped and inspected at any place by any Forest Officer and all persons in charge of such forest produce shall be bound to produce the permit, the certificate of origin or the transit pass covering such forest produce when called upon to do so by the Forest Officer.