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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(iv) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iv)Watch and monitor the progress of disciplinary action recommended by the superior officers of the Force against the delinquent officials of sister departments of Forest, Wildlife and Soil Conservation.