Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 14 in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989 14. Prohibition on transfer of licence. - A licence granted under these rules shall not be transferred in any manner whatsoever without the approval of the licensing authority in writing.
