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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(2) in The Bihar and Orissa Aerial Ropeways Act, 1924

(2)It extends by its own operation to the districts of Hazaribagh and Manbhum and may be extended by the [State] [Substituted by Adaptaion of Laws Order.] Government by notification to any other district or portion thereof.