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State of Punjab - Section

Section 7 in The Punjab Betterment Charges and Acreage Rates Rules, 1955

7. Publication of final Schedule of Betterment Charges.

- After considering the report of the Board, and after further enquiry, if any, the Government shall determine the final schedule of betterment charges and publish the same in the manner laid down for publication of the draft schedule in Rule 3 above.