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Union of India - Section

Section 4 in The Public Records Rules, 1997

4. Maintenance of standing guard file

.-The Records Officer shall be responsible for maintaining and keeping a standing guard file and proper record of the directions issued by the Director General or Head of the Archives, as the case may be, in pursuance of the provisions of sub-section (2) of section 6 and shall produce the same for inspection as and when required by the Director General or Head of the Archives, as the case may be.