Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Jammu-Kashmir - Subsection Section 80(xv) in Jammu and Kashmir Co-Operative Societies Act, 1989 (xv)such other purposes as the Government may specify, from time to time as land improvement and productive purposes for the purpose of this Chapter by a special or general order;
