Section 2(b) in The Hyderabad District Officers (Change of Designation and Construction of References) Act, 1950
(b)[(i) Collector, [Substituted by Act No. XV of 1955, published in Gazette Extraordinary No. 134, dated 28.10.1955.Substituted by Act No. XV of 1955, published in Gazette Extraordinary No. 134, dated 28.10.1955.](ii)Deputy Collector or Assistant Collector,(iii)Tahsildar,(iv)Collector,(v)Additional Collector,(vi)Deputy Collector or Assistant Collector :]
