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State of Assam - Section

Section 31 in The Assam Economic and Statistical (Junior) Service Rules, 1980

31. Repeal and saving.

- Any Rules, instructions or Orders corresponding to these Rules and in force immediately before commencement of these Rules, are hereby repealed:Provided that all orders made or action taken under the rules etc., so repealed, or under any general orders ancillary thereto, shall be deemed to have been validly made or taken under the corresponding provisions of these Rules.