Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(3) in The Arms Rules, 2016

(3)
(a)The manufacturer shall keep updated stock sheets of all manufactured firearms and main firearm components.
(b)The registers referred to in sub-rules (1) and (2) shall be kept at the business premises specified in the license.
(c)All particulars of firearms and ammunition shall be recorded immediately by the licensee on manufacture, receipt, transfer or use, as the case may be.