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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(2)(b) in Gender Sensitization & Sexual Harassment of Women at District Court, Kheda at Nadiad and Courts under the jurisdiction of District Court, Kheda (Prevention, Prohibition and Redressal) Regulations, 2013

(b)one or two senior members of the Bar of the District Court, Kheda at Nadiad, with at least 20 years of membership of with the said Bar Association, to be nominated by the Principal Judicial Officer/Principal District Judge, District Court, Kheda at Nadiad one of whom being woman;