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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)The clinical establishment shall make suitable arrangement for discharge of a patient at such a convenient time on the day of discharge so that the patient is not compelled for paying the bed-charge for the next day.