Delhi High Court - Orders
Spicejet Ltd vs Monal Sachdeva on 10 January, 2019
Author: Sunil Gaur
Bench: Sunil Gaur
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 1367/2013
SPICEJET LTD. ..... Appellant
Through: Mr. Shiv B. Chetry, Advocate
Versus
MONAL SACHDEVA ..... Respondent
Through: Mr. Sudhir Naagar, Mr. Mohit
Singh and Mr. Arif Khan,
Advocates
CORAM:
HON'BLE MR. JUSTICE SUNIL GAUR
ORDER
% 10.01.2019 Ms. Nupoor Maharaj, proxy counsel for Mr. Kapil Sankhla, Advocate, has appeared on behalf of appellant and seeks discharge.
Since new counsel for appellant has appeared in the matter, Mr. Kapil Sankhla, Advocate stands discharged.
Mr. Shiv B. Chetry, Advocate has entered appearance on behalf of appellant and seeks time to file Power of Attorney/ vakalatnama and to argue.
List on 1st May, 2019.
SUNIL GAUR, J JANUARY 10, 2019 p'ma