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Delhi High Court - Orders

Spicejet Ltd vs Monal Sachdeva on 10 January, 2019

Author: Sunil Gaur

Bench: Sunil Gaur

$~33
*        IN THE HIGH COURT OF DELHI AT NEW DELHI
+        CRL.A. 1367/2013
         SPICEJET LTD.                                   ..... Appellant
                            Through:   Mr. Shiv B. Chetry, Advocate

                            Versus

         MONAL SACHDEVA                               ..... Respondent
                     Through:          Mr. Sudhir Naagar, Mr. Mohit
                                       Singh and Mr. Arif Khan,
                                       Advocates
         CORAM:
         HON'BLE MR. JUSTICE SUNIL GAUR

                         ORDER

% 10.01.2019 Ms. Nupoor Maharaj, proxy counsel for Mr. Kapil Sankhla, Advocate, has appeared on behalf of appellant and seeks discharge.

Since new counsel for appellant has appeared in the matter, Mr. Kapil Sankhla, Advocate stands discharged.

Mr. Shiv B. Chetry, Advocate has entered appearance on behalf of appellant and seeks time to file Power of Attorney/ vakalatnama and to argue.

List on 1st May, 2019.

SUNIL GAUR, J JANUARY 10, 2019 p'ma