Supreme Court - Daily Orders
First American Securities Pvt Ltd vs Addl. Commissioner Of Income Tax on 10 October, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.20 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26226/2014
(Arising out of impugned final judgment and order dated 22/05/2014
in WPC No. 2413/2014 passed by the High Court Of Delhi At N. Delhi)
FIRST AMERICAN SECURITIES PVT LTD Petitioner(s)
VERSUS
ADDL. COMMISSIONER OF INCOME TAX AND ANR Respondent(s)
(with interim relief)
Date : 10/10/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Ajay Vohra, Sr. Adv.
Ms. Kavita Jha,Adv.
Mr. Vivek Bansal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.10.11
07:34:12 IST
Reason: