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State of Jharkhand - Section

Section 46 in The Jharkhand Agricultural Produce Markets Rules, 2000

46. Destruction of voting papers.

- On the expiry of three months from the date of publication of the names of elected and appointed members of the Market Committee under section 13 or after one month of disposal of the application, if any, under Rule 43, whichever is later, all the voting papers may be destroyed in the presence of the Chairman or the Vice-Chairman or Secretary of the Market Committee on the date fixed by the Assistant Director.