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[Cites 0, Cited by 0] [Section 31C] [Entire Act]

State of Maharashtra - Subsection

Section 31C(1) in Maharashtra Public Trust Rules, 1951

(1)The first meeting of a committee shall be held on such date, time and place as may be fixed by the State Government (being a date which is within thirty days from the date on which the appointment of the committee is notified by the State Government)