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[Cites 0, Cited by 0] [Section 110(5)] [Section 110] [Entire Act]

State of Punjab - Subsection

Section 110(5)(e) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(e)scrutiny of outstanding realisations and collection of information from the assesees to ensure the correctness of the arrears;