Section 1 in Uttar Pradesh Tax on Entry of Goods into Local Areas Act, 2007
1. Short title, extent and commencement.
(1)This Act may be called the Uttar Pradesh Tax on Entry of Goods into Local Areas Act, 2007.(2)It extends to the whole of Uttar Pradesh.(3)It shall be deemed to have come into force with effect from November 1, 1999.
