Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(1) in The U.P. Goshala Adhiniyam, 1964 (1)The trustee of a Goshala registered under Section 5 shall keep regular accounts of all the assets and liabilities and the receipts and expenditure of the Goshala.
